Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(ii) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017 (ii)Member shall be appointed as per provisions of Clauses (ii), (iii) and (iv) of subsection (1) of Section 21 of the Act.
