Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 35 in The Punjab School Education Board Travelling Allowance Regulations 35. [ [Substituted vide Boards item No. 4(2) dated 6.8.1987.] The Board may adopt Punjab Government Travelling allowance Rules with any modifications as may be considered necessary.]
