Delhi High Court - Orders
Marg Erp Limited Through Its Auth. ... vs Commissioner Of Delhi Goods And Service ... on 24 January, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 872/2023, CM APPL. 3390/2023 & CM APPL. 3391/2023
MARG ERP LIMITED THROUGH ITS AUTH.
REPRESENTATIVE MR. MAHENDER SINGH ..... Petitioner
Through: Mr. A. K. Babbar & Mr. Suriender
Kumar, Advs.
versus
COMMISSIONER OF DELHI GOODS AND
SERVICE TAX, DELHI & ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 24.01.2023
1. The Hon'ble Division Bench could not assemble today as Hon'ble Mr Justice Vibhu Bakhru and Hon'ble Mr Justice Amit Mahajan are on leave today.
2. List on 03.02.2023.
BY ORDER (COURT MASTER) JANUARY 24, 2023 "SS"
Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:30.01.2023 18:33:32