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Delhi High Court - Orders

Marg Erp Limited Through Its Auth. ... vs Commissioner Of Delhi Goods And Service ... on 24 January, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~25
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        W.P.(C) 872/2023, CM APPL. 3390/2023 & CM APPL. 3391/2023
                                   MARG ERP LIMITED THROUGH ITS AUTH.
                                   REPRESENTATIVE MR. MAHENDER SINGH ..... Petitioner
                                                 Through: Mr. A. K. Babbar & Mr. Suriender
                                                          Kumar, Advs.
                                                 versus
                                   COMMISSIONER OF DELHI GOODS AND
                                   SERVICE TAX, DELHI & ANR.              ..... Respondents
                                                 Through:

                                   CORAM:
                                   HON'BLE MR. JUSTICE VIBHU BAKHRU
                                   HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                     ORDER

% 24.01.2023

1. The Hon'ble Division Bench could not assemble today as Hon'ble Mr Justice Vibhu Bakhru and Hon'ble Mr Justice Amit Mahajan are on leave today.

2. List on 03.02.2023.

BY ORDER (COURT MASTER) JANUARY 24, 2023 "SS"

Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:30.01.2023 18:33:32