Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1)(d) in The Orissa Co-operative Societies Rules, 1965

(d)all audit, inspection, enquiry reports, requisitions and directives received since the date of the last meeting from any authority under the Act alongwith a statement of action taken for compliance thereto;