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State of Tamilnadu - Section

Section 105 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

105. Preparation of ballot box.

- The Returning Officer shall, immediately before the votes are taken, demonstrate to such members as may be present that the ballot box is empty, lock it up and place a seal upon it in such a manner as to prevent its being opened without breaking the seal.