Gujarat High Court
Manager vs Babu Antony on 18 January, 2005
Author: Ravi R.Tripathi
Bench: Ravi R.Tripathi
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 505 of 2005
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MANAGER, VISHAL MALLEABLES LTD
Versus
BABU ANTONY
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Appearance:
1. Special Civil Application No. 505 of 2005
M/S TRIVEDI & GUPTA for Petitioner No. 1-2
.......... for Respondent No. 1
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CORAM : HON'BLE MR.JUSTICE RAVI R.TRIPATHI
Date of Order: 18/01/2005
ORAL ORDER
The learned advocate for the petitioners to procure document referred to in the order of the Commissioner-Workman Compensation in Case No. 26 of 1991 in Appeal No. 2, namely, shift-attendance sheet and insurance card no. 861 and the medical papers of Smt. Jayaben Modi Hospital, bearing Case No. 2167. S.O. to 27th January, 2005.
[RAVI R. TRIPATHI, J.] pirzada/-