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Gujarat High Court

Manager vs Babu Antony on 18 January, 2005

Author: Ravi R.Tripathi

Bench: Ravi R.Tripathi


      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


      SPECIAL CIVIL APPLICATION No 505 of 2005


      --------------------------------------------------------------
      MANAGER, VISHAL MALLEABLES    LTD
 Versus
      BABU ANTONY
      --------------------------------------------------------------
      Appearance:
      1. Special Civil Application No. 505 of 2005
           M/S TRIVEDI & GUPTA for Petitioner No. 1-2
           .......... for Respondent No. 1

      --------------------------------------------------------------

               CORAM : HON'BLE MR.JUSTICE RAVI R.TRIPATHI

               Date of Order: 18/01/2005

 ORAL ORDER

The learned advocate for the petitioners to procure document referred to in the order of the Commissioner-Workman Compensation in Case No. 26 of 1991 in Appeal No. 2, namely, shift-attendance sheet and insurance card no. 861 and the medical papers of Smt. Jayaben Modi Hospital, bearing Case No. 2167. S.O. to 27th January, 2005.

[RAVI R. TRIPATHI, J.] pirzada/-