Section 8(8) in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

[Cites 0, Cited by 0] [Section 8] [Entire Act]

8.2The connectivity levels at which the Rooftop PV Solar Power Plants shall be connected with the grid are as specified below :-

S. No.	Connected load of Eligible Consumer	Connectivity level
1.	Up to 5 kW	240 V-single phase
2.	Above 5 kW and up to 100 KW	415 V-three phase
3.	Above 100 kW	HT/EHT level

Legal Document View