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[Cites 0, Cited by 0] [Section 581ZN] [Entire Act]

Union of India - Subsection

Section 581ZN(10) in The Companies (Amendment) Act, 2002

(10)The Producer Company shall make arrangements for meeting in full or otherwise satisfying all claims of the Members and the creditors who exercise the option, within the period specified in sub- section (5), not to continue as the Member or creditor, s the case may be.