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State of Haryana - Section

Section 31 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

31. Drain connection for trade effluent.

- Every drain and private sewer intended solely for conveyance of industrial or chemical or other trade effluent shall be constructed of good sound pipes of material unaffected by the chemical action of the effluent and shall be laid as described heretofore.