Section 14 in The Lumbini Park Mental Hospital Acquisition Act, 1984
14. Repeal and saving.
(1)The Lumbini Park Mental Hospital Acquisition Ordinance, 1984, is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Lumbini Park Mental Hospital Acquisition Ordinance, 1984, shall be deemed to have been validly done or taken under this Act.
