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[Cites 0, Cited by 0] [Section 850] [Entire Act]

State of Rajasthan - Subsection

Section 850(21) in Rules of the High Court of Judicature for Rajasthan, 1952

(21)Cases under section 374 of the Code of Criminal Procedure.The cases shall be entered in the register according to the date of admission and no defective case shall be entered therein.