Calcutta High Court
Commissioner Of Income Tax vs Bank Of Tokyo Ltd on 25 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.P. 656 of 1994
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF INCOME TAX,W.B.-III,CAL.
Versus
BANK OF TOKYO LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 25th March, 2014.
For the Appellant :
For the Respondent :
THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry of this Court. Consequently, the petition is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2