Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(e) in Tamil Nadu Fire Service Rules, 1990 (e)The deputation of members of the service to other organisations or foreign countries shall be governed by the fundamental rules at the discretion of the Government of Tamil Nadu.
