Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(2)(i) in The Indian Succession Act, 1925

(i)the payment of the debts of the testator or any other person taking any interest under the Will, or