Delhi High Court - Orders
Gati Ltd vs Google Llc & Anr on 23 December, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Advance-11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS)No.83/2020, I.A.Nos.2720-21/2020 & 2723-25/2020
GATI LTD. .....Plaintiff
Through : None.
versus
GOOGLE LLC & ANR. ....Defendants
Through : None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 23.12.2020 [Court hearing convened via video-conferencing on account of COVID-19]
1. The suit is still at the stage of issuance of summons. 1.1 However, there is no representation on behalf of the plaintiff. 1.2 Adverse orders are deferred.
2. List the matter on 10.03.2021.
RAJIV SHAKDHER, J DECEMBER 23, 2020 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:24.12.2020 12:26:52