Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(1) in Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955 (1)No person shall use, or cause to be used, any land with a slope of more than one in three for any purpose other than the growing of trees.
