Madras High Court
Pugalendhiran vs State Represented By on 15 June, 2022
Crl.O.P.No.28468 of 2018
and Crl.M.P.No.16564 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 15.06.2022
CORAM:
THE HONOURABLE MR.JUSTICE RMT.TEEKAA RAMAN
Crl.O.P.No.28468 of 2018
and Crl.M.P.No.16564 of 2018
Pugalendhiran ...Petitioner/A2
Vs.
1.State represented by
The Inspector of Police,
Paramathy Police Station,
Namakkal District.
(in Crime No.530/2011) ... 1st Respondent/
Complainant
2.R.Raja ... 2nd Respondent/
Defacto Complainant
PRAYER: This Criminal Original Petition has been filed under Section
482 of Cr.P.C, to call for the records relating to charge sheet in
S.T.C.No.1213/2018 on the file of the learned Judicial Magistrate,
Paramathy, Namakkal District and to quash the same.
For Petitioner : No appearance
For R1 : Mr.C.E.Pratap
Government Advocate (Crl.Side)
For R2 : No appearance
https://www.mhc.tn.gov.in/judis
1/4
Crl.O.P.No.28468 of 2018
and Crl.M.P.No.16564 of 2018
ORDER
This Criminal Original Petition has been filed to quash the charge sheet in S.T.C.No.1213/2018, on the file of the learned Judicial Magistrate, Paramathy, Namakkal District.
2.The learned Government Advocate (Crl.Side) appearing for the first respondent would submit that in the case filed against the petitioner herein/second accused in STC.No.1213 of 2018, on the file of the learned Judicial Magistrate, Paramathy, judgment has been pronounced on 17.03.2022, wherein, the petitioner herein/second accused was not pleaded guilty for the offence under Section 294(b), 506(i) of IPC and he was acquitted under Section 255(1) of Cr.P.C. Hence, he would submit that there is nothing survives in this petition for further adjudication.
3.In view of the above, this Criminal Original Petition stands dismissed. Consequently, connected miscellaneous petition is closed.
15.06.2022 Internet : Yes dua https://www.mhc.tn.gov.in/judis 2/4 Crl.O.P.No.28468 of 2018 and Crl.M.P.No.16564 of 2018 To
1.The Inspector of Police, Paramathy Police Station, Namakkal District.
2.Judicial Magistrate, Paramathy, Namakkal District.
3.The Public Prosecutor, High Court, Madras.
https://www.mhc.tn.gov.in/judis 3/4 Crl.O.P.No.28468 of 2018 and Crl.M.P.No.16564 of 2018 RMT.TEEKAA RAMAN, J.
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