Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14] [Entire Act]

State of Uttar Pradesh - Section

Section 3 in The U.P. Land Revenue Act, 1901

3. In Uttar Pradesh Land Revenue Act, 1901 wherever the expression 'Board', 'Board of Revenue' or 'Member Board of Revenue' occurs in its place "Chief Revenue Commissioner/Additional Revenue Commissioner" whichever is appropriate be deemed to have been substituted.