Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 532] [Entire Act] State of Odisha - Subsection Section 532(10) in Orissa Municipal Rules, 1953 (10)Notwithstanding anything contained in these rules, no building of any shall be allowed to be constructed within at least six feet from a public road or at least ten feet from such a road having a drain.