Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 378] [Entire Act] State of Jharkhand - Subsection Section 378(2) in Jharkhand Municipal Act, 2011 (2)The municipality may, from time to time, take steps to promote awareness about the national heritage of flora and fauna among the school children and the youth.
