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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

Union of India - Subsection

Section 2B(4) in Income Tax Rules, 1962

(4)The exemption referred to in sub-rule (1) shall not be available to more than two surviving children of an individual after 1st October, 1998 :Provided that this sub-rule shall not apply in respect of children born before 1st October, 1998, and also in case of multiple births after one child.