Bombay High Court
The Dy. Directoremployees State ... vs Lodha Developers Pvt. Ltd on 18 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-91
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 652 OF 2021
The Dy. Directoremployees State Insurance ....PETITIONER
Corporation
V/S
Lodha Developers Pvt. Ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 18th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/06/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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