Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 3 February, 2023
Bench: Chief Justice, Subramonium Prasad
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021
PAWAN RELEY ..... Petitioner
Through: Mr. Pawan Reley, Ms. Priyanka S
Aneja, Advocates
versus
SPEAKER LOK SABHA & ORS. ..... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.02.2023
1. The Hon'ble Division Bench could not assemble today.
2. List on 28.03.2023.
BY ORDER (COURT MASTER) FEBRUARY 3, 2023 hsk Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:06.02.2023 18:59:16