Section 2(g) in International Institute of Information Technology (IIIT) University Act, 2013
(g)[ "Director" means the Director of the Institute, who shall be the ex-officio Vice-Chancellor of the University and may also be referred to as "Vice-Chancellor" or "Vice-Chancellor and Director";] [Substituted by C.G. Act No. 11 of 2014, dated 5.8.2014.]
