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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(3) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(3)The State Government may contribute, from time to time, such additional grants to the University Fund or the funds of the colleges, as the case may be, as it may deem fit having regard to the need of expansion and development of University or the colleges.