Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(b) in The Orissa Municipal Corporation Act, 2003 (b)to furnish any return, plan,estimate, statement, account or statistics relating to the proceedings, duties or works of the Corporation or any of the corporation authorities; and
