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[Cites 0, Cited by 0] [Section 370(1)] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(1)(d) in Constitution of India, 1950

(d)such of the other provisions of this Constitution shall apply in relation to that State subject to such exceptions and modifications as the President may by [order] [See the Constitution (Application to Jammu and Kashmir) Order, 1954, published by the Ministry of Law vide Notification No. C.O. 48, dated 14.5.1954, Gazette of India, Extraordinary, Part II, Section 3, p. 821, as amended from time to time.] specify: