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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(b)The Category A seats shall be 80% of sanctioned intake of seats in MBA/MCA courses in Un-Aided Non-Minority and Minority Professional Institutions, which shall be filled with eligible candidates on the basis of Rank obtained at ICET/ICET-AC as the case may be, following the procedure laid down in Rule 6(ii) and Rules of Reservation laid down in Rule 7.