Himachal Pradesh High Court
Balak Ram vs . Bhandaru And Connected Matters on 15 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Balak Ram Vs. Bhandaru and connected matters .
RFA Nos. 170 and 473 of 2010 15.6.2023 Present: Mr.Virender Thakur, Advocate, for the appellant(s).
None for respondents No. 1 to 3.
Respondents No. 4 and 5 already ex parte.
r to As prayed, list on 27th July, 2023.
(Vivek Singh Thakur), Judge.
15th June, 2023 (Keshav) ::: Downloaded on - 15/06/2023 20:33:51 :::CIS .
::: Downloaded on - 15/06/2023 20:33:51 :::CIS