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[Cites 0, Cited by 0] [Section 55A(5)] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(5)(i) in The U.P. Factories Rules, 1950

(i)All chains, slings, rings, hooks, shackles and swivels used in connection with molten metal or molten slag or when they are made of half inch bar or smaller once at least in every six months.