Section 112(5)(b) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

[Cites 0, Cited by 0] [Section 112(5)] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(5)(b) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(b)The Additional District Sessions Judge/Senior Civil Judge/Junior Civil Judge of the Courts situated outside the Head Quarters shall prepare panels of commissioners for their courts with the approval of the District Judge. Where there are more than one Court at a Station outside the District Head Quarters, a common panel of the commissioners shall be prepared for all the courts by the senior most judge of the station with the approval of the District Judge.

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State of Andhra Pradesh - Subsection

Section 112(5)(b) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980