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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2)(l) in Occupational Safety, Health and Working Conditions Code, 2020

(l)the interval of informing Chief Inspector-cum-Facilitator and the local authority about the policy with respect to the health and safety of the workers under sub-section (2) of section 84;