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State of Mizoram - Section

Section 16 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

16. Preparation of gratuity papers.

- Every Principal/Head of Office shall undertake the work of preparation of gratuity papers in Form 7, two years before the date on which an employee is due to retire on superannuation or on the date on which he proceeds on leave preparatory to retirement, whichever is earlier.