Section 3(2) in The Bureau of Indian Standards (Powers and Duties of Director-General) Regulations, 1987
(2)[ For administrative efficiency, the Director General may delegate any of his powers or duties under these regulations to any of the officers not below the rank of Deputy Director of the Bureau subject to report to the Executive Committee.] [Inserted vide GSR No. 1031 (E), dated 31 December, 1987.]
