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Himachal Pradesh High Court

Dhirmal Sharma vs Hrtc & Another on 4 July, 2022

Bench: Amjad Ahtesham Sayed, Ajay Mohan Goel

Dhirmal Sharma versus HRTC & another CWP No. 4354 of 2022 04.07.2022 Present: Mr. Manik Sethi, proxy counsel for the petitioner.

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Mr. Rahul Gathania, proxy counsel for the respondents.

CWP No. 4354 of 2022 & CMP No. 8636 of 2022 Notice. Mr. Rahul Gathania, learned proxy counsel, waives service of notice on behalf of the respondents. Reply to be filed within four weeks.

Stand over till 30th August, 2022.

( A.A. Sayed ) Chief Justice ( Ajay Mohan Goel ) Judge July 04, 2022 ( rajni ) ::: Downloaded on - 04/07/2022 20:06:25 :::CIS