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Chattisgarh High Court

Bhagwat Prasad Chandrakar @ Alok ... vs Union Of India 23 Wpc/2684/2018 Santosh ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                      WPC No. 2681 of 2018

             Pawan Chandrakar Versus Union Of India

      WPC/2683/2018,WPC/2684/2018,WPC/2691/2018,




24/10/2018

Shri JN Nande, counsel for the petitioner.

Shri B. Gopakumar, ASG for the Union of India. At the request of learned ASG, 3 weeks' time is allowed to file return.

List immediately thereafter.

Sd/-

Judge (Prashant Kumar Mishra) Barve