Section 230(2)(i) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 2] [Section 230(2)] [Section 230] [Entire Act]

(i)the procedure for taking over possession of land by [Land Management Committee] [Substituted by U.P. Act No. 37 of 1758.] under Section 194;

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