Section 5(2) in The Orissa Foodgrains Dealers' Licensing Order, 1964

[Cites 0, Cited by 0] [Section 5] [Entire Act]

(2)The fees chargeable in respect of each licence shall be as specified below :

	For wholesaler	For retailer
	Rs.	Rs.
For issue of licence	[200 [Substituted vide Orissa Gazette Extraordinary No. 809/26.5.1989-Notification No. 14098/12.5.1989.]	50
For renewal of licence	100	25
For issue of duplicate licence	75]	30

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