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State of Rajasthan - Section

Section 224 in Rajasthan Land Revenue (Land Records) Rules, 1957

224. Register of Patwar-Khanejat F. No. O-12.

- The Office Qanungo will maintain a register of Patwar Khanejat (Houses constructed by the Government for the residence and office of the Patwaris) on Form O-12. In this register be will enter the condition of each Patwarkhana as reported by the Inspector regarding their repairs etc. He will also send a consolidated report for the repairs etc. of all the Patwarkhanas in the Tehsil to the Sadar Qanungo, through the Tehsildar by the end of September each year, so that provision may be made in the next year's budget of the land Records Department.