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[Cites 0, Cited by 0] [Section 87A(3)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(3)(iv) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iv)the particulars of officers who are empowered to grant concessions, permits or authorisations for any activity of the Council: