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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(i) in The Haryana Prevention of Beggary Rules, 1972

(i)This authorisation shall be carried by the holder when collecting alms and be produced for inspection on demand by any police officer or any other person authorised by the State Government in this behalf.