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Bombay High Court

Babasaheb Haribhau Rathod vs The Additional Commissioner Tribal ... on 4 September, 2025

Author: Manish Pitale

Bench: Manish Pitale

                                                          DPT.04.09.25.odt



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                   Matters adjourned due to paucity of time
                                     ***
 Mr. A. B. Girase, Government Pleader, for Respondent/State
 Mr. S. K. Tambe, Addl. Government Pleader, for Respondent/State.
 Mr. S. D. Ghayal, Addl. Government Pleader, for Respondent/State.
 Dr. Kalpalata Patil - Bharaswadkar Addl. Government Pleader, for
  Respondent/State.
 Mr. S. P. Sonpawale, AGP, for Respondent/State.
 Mr. V. M. Kagne, AGP, for Respondent/State.
 Mr. R. K. Ingole, AGP, for Respondent/State.
 Ms. Neha B. Kamble, AGP, for Respondent/State.
 Mr. S. V. Hange, AGP, for Respondent/State.
 Mr. A.R. Kale, AGP, for Respondent/State.
 Mr. V.M. Jaware, AGP, for Respondent/State.
 Mrs. Saie S. Joshi, AGP, for Respondent/State.
 Mr. V.M. Chate, AGP, for Respondent/State.
 Mr. R.D. Raut, AGP, for Respondent/State.
 Mr. S.K. Shirse, AGP, for Respondent/State.
 Mr. S.N. Kendre, AGP, for Respondent/State.
                                     ***

                                CORAM : MANISH PITALE AND
                                        Y. G. KHOBRAGADE, JJ.

                                Date    : 04th SEPTEMBER 2025.
P. C. :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

Matters Date 1021 WRIT PETITION NO. 3203 OF 2011 WITH CIVIL APPLICATION NO. 3074 OF 2012 IN WP/3203/2011 1022 WRIT PETITION NO. 6792 OF 2021 10.10.2025 1023 WRIT PETITION NO. 522 OF 2025 In the same category 1024 WRIT PETITION NO. 1691 OF 2025 1025 CIVIL APPLICATION NO. 13625 OF 2021 IN WP/14061/2018 Page 1 of 7 DPT.04.09.25.odt 1026 CIVIL APPLICATION NO. 16195 OF 2022 IN WP/7293/2021 WITH CIVIL APPLICATION NO. 13491 OF 2022 IN WP/7293/2021 1027 CIVIL APPLICATION NO. 695 OF 2025 IN WP/8776/2023 WITH WRIT PETITION NO. 8776 OF 2023 WITH WRIT PETITION NO. 13804 OF 2023 1028 CIVIL APPLICATION NO. 1774 OF 2025 IN WP/15164/2023 1030 CIVIL APPLICATION NO. 7234 OF 2025 IN WP/249/2025 WITH WRIT PETITION NO. 249 10.10.2025 OF 2025 In the same category 1031 CIVIL APPLICATION NO. 9428 OF 2025 IN WPST/4811/2024 1032 CIVIL APPLICATION NO. 9429 OF 2025 IN WPST/4948/2024 1033 CIVIL APPLICATION NO. 9434 OF 2025 IN WPST/4942/2024 1034 CIVIL APPLICATION NO. 9441 OF 2025 IN RAST/9271/2023 1035 CIVIL APPLICATION NO. 9449 OF 2025 IN RAST/26228/2025 WITH CIVIL APPLICATION NO. 9450 OF 2025 IN RAST/26228/2025 1036 COMMERCIAL APPEAL NO. 3 OF 2021 1037 WRIT PETITION NO. 951 OF 2013 1038 WRIT PETITION NO. 7021 OF 2015 WITH WRIT PETITION NO. 3929 OF 2017 WITH WRIT PETITION NO. 7084 OF 2015 WITH CIVIL APPLICATION NO. 9381 OF 2019 IN WP/3929/2017 20.11.2025 WITH WRIT PETITION NO. 10648 OF 2015 Urgent Admission 1039 WRIT PETITION NO. 7429 OF 2015 category 1040 WRIT PETITION NO. 57 OF 2017 1041 WRIT PETITION NO. 712 OF 2017 1042 WRIT PETITION NO. 5978 OF 2017 1043 WRIT PETITION NO. 6815 OF 2019 1044 WRIT PETITION NO. 6972 OF 2019 WITH CIVIL APPLICATION NO. 2488 OF 2024 IN WP/6972/2019 1045 WRIT PETITION NO. 10711 OF 2019 1046 WRIT PETITION NO. 10832 OF 2019 Page 2 of 7 DPT.04.09.25.odt 1047 WRIT PETITION NO. 11027 OF 2019 1048 WRIT PETITION NO. 13741 OF 2019 1049 WRIT PETITION NO. 13816 OF 2019 1050 WRIT PETITION NO. 13982 OF 2019 21.11.2025 1051 WRIT PETITION NO. 14006 OF 2019 Urgent Admission 1052 WRIT PETITION NO. 14690 OF 2019 category 1053 WRIT PETITION NO. 14948 OF 2019 WITH WRIT PETITION NO. 14956 OF 2019 1055 WRIT PETITION NO. 401 OF 2021 1056 WRIT PETITION NO. 1420 OF 2021 1057 WRIT PETITION NO. 1603 OF 2021 1058 WRIT PETITION NO. 3949 OF 2021 1059 WRIT PETITION NO. 4597 OF 2021 1060 WRIT PETITION NO. 4861 OF 2021 1061 WRIT PETITION NO. 6807 OF 2021 1062 WRIT PETITION NO. 8687 OF 2021 24.11.2025 1063 WRIT PETITION NO. 9128 OF 2021 Urgent Admission 1064 WRIT PETITION NO. 9483 OF 2021 category 1065 WRIT PETITION NO. 14286 OF 2021 WITH CIVIL APPLICATION NO. 1425 OF 2023 IN WP/14286/2021 1066 WRIT PETITION NO. 2092 OF 2023 WITH WRIT PETITION NO. 192 OF 2024 WITH WRIT PETITION NO. 3221 OF 2023 WITH WRIT PETITION NO. 3225 OF 2023 1067 WRIT PETITION NO. 2142 OF 2023 1068 WRIT PETITION NO. 4301 OF 2023 1069 WRIT PETITION NO. 4305 OF 2023 1070 WRIT PETITION NO. 4743 OF 2023 1071 WRIT PETITION NO. 4745 OF 2023 1072 WRIT PETITION NO. 5826 OF 2023 25.11.2025 1073 WRIT PETITION NO. 6270 OF 2023 Urgent Admission 1074 WRIT PETITION NO. 6330 OF 2023 category 1075 WRIT PETITION NO. 6610 OF 2023 1076 WRIT PETITION NO. 6685 OF 2023 1077 WRIT PETITION NO. 7468 OF 2023 Page 3 of 7 DPT.04.09.25.odt 1078 WRIT PETITION NO. 12595 OF 2023 WITH WRIT PETITION NO. 1280 OF 2025 WITH CIVIL APPLICATION NO. 14449 OF 2023 26.11.2025 IN WP/12595/2023 Urgent Admission 1079 WRIT PETITION NO. 87 OF 2025 category 1080 WRIT PETITION NO. 473 OF 2025 1081 WRIT PETITION NO. 4934 OF 2025 1083 PUBLIC INTEREST LITIGATION (STAMP) NO. 39655 OF 2023 1084 WRIT PETITION NO. 3546 OF 2017 WITH CIVIL APPLICATION NO. 1197 OF 2023 IN WP/3546/2017 WITH CIVIL APPLICATION NO. 2406 OF 2020 27.11.2025 IN WP/3546/2017 Due Admission 1085 WRIT PETITION NO. 1440 OF 2019 category 1086 WRIT PETITION NO. 2152 OF 2019 1087 WRIT PETITION NO. 2791 OF 2019 1088 WRIT PETITION NO. 4966 OF 2019 1089 WRIT PETITION NO. 5074 OF 2019 1090 WRIT PETITION NO. 7270 OF 2019 1091 WRIT PETITION NO. 9745 OF 2019 1092 WRIT PETITION NO. 5834 OF 2021 1093 WRIT PETITION NO. 7750 OF 2021 1094 WRIT PETITION NO. 8046 OF 2021 1095 WRIT PETITION NO. 9011 OF 2021 1096 WRIT PETITION NO. 9918 OF 2021 1097 WRIT PETITION NO. 10056 OF 2021 WITH CIVIL APPLICATION NO. 3732 OF 2024 28.11.2025 IN WP/10056/2021 Due Admission 1098 WRIT PETITION NO. 10102 OF 2021 category 1099 WRIT PETITION NO. 10469 OF 2021 1100 WRIT PETITION NO. 10972 OF 2021 1101 WRIT PETITION NO. 12589 OF 2021 WITH CIVIL APPLICATION NO. 9087 OF 2024 IN WP/12589/2021 1102 WRIT PETITION NO. 12822 OF 2021 1103 WRIT PETITION NO. 13694 OF 2021 Page 4 of 7 DPT.04.09.25.odt 1104 WRIT PETITION NO. 4386 OF 2023 1105 WRIT PETITION NO. 4708 OF 2023 1106 WRIT PETITION NO. 7087 OF 2023 WITH CIVIL APPLICATION NO. 7206 OF 2025 IN WP/7087/2023 WITH WRIT PETITION NO. 7293 OF 2023 01.12.2025 WITH WRIT PETITION NO. 8820 OF 2023 Due Admission 1107 WRIT PETITION NO. 8208 OF 2023 category 1108 WRIT PETITION NO. 9773 OF 2023 1109 WRIT PETITION NO. 10907 OF 2023 1110 WRIT PETITION NO. 11555 OF 2023 1111 WRIT PETITION NO. 12272 OF 2023 1112 WRIT PETITION NO. 12349 OF 2023 1113 WRIT PETITION NO. 12775 OF 2023 1114 WRIT PETITION NO. 12804 OF 2023 1115 WRIT PETITION NO. 12893 OF 2023 1116 WRIT PETITION NO. 13089 OF 2023 1117 WRIT PETITION NO. 13224 OF 2023 1118 WRIT PETITION NO. 13239 OF 2023 02.12.2025 1119 WRIT PETITION NO. 13607 OF 2023 Due Admission 1120 WRIT PETITION NO. 13803 OF 2023 category 1121 WRIT PETITION NO. 14075 OF 2023 1122 WRIT PETITION NO. 14519 OF 2023 WITH CIVIL APPLICATION NO. 1710 OF 2024 IN WP/14519/2023 1123 WRIT PETITION NO. 14609 OF 2023 1124 WRIT PETITION NO. 14640 OF 2023 1125 WRIT PETITION NO. 14802 OF 2023 1126 WRIT PETITION NO. 14839 OF 2023 WITH CIVIL APPLICATION NO. 9451 OF 2025 03.12.2025 IN WP/14839/2023 Due Admission 1127 WRIT PETITION NO. 15128 OF 2023 category 1128 WRIT PETITION NO. 15188 OF 2023 1129 WRIT PETITION NO. 15734 OF 2023 1130 WRIT PETITION NO. 11 OF 2025 1131 WRIT PETITION NO. 12 OF 2025 1132 WRIT PETITION NO. 15 OF 2025 1133 WRIT PETITION NO. 561 OF 2025 Page 5 of 7 DPT.04.09.25.odt 1134 WRIT PETITION NO. 3360 OF 2025 1135 WRIT PETITION NO. 3571 OF 2025 1136 WRIT PETITION NO. 7519 OF 2025 1137 WRIT PETITION NO. 7696 OF 2025 WITH CIVIL APPLICATION NO. 9453 OF 2025 IN WP/7696/2025 04.12.2025 1138 WRIT PETITION NO. 7697 OF 2025 Due Admission WITH CIVIL APPLICATION NO. 9452 OF 2025 category IN WP/7697/2025 1139 WRIT PETITION NO. 7736 OF 2025 1141 WRIT PETITION NO. 7927 OF 2025 1143 WRIT PETITION NO. 8532 OF 2025 1144 WRIT PETITION NO. 8638 OF 2025 1145 WRIT PETITION NO. 8967 OF 2025 05.12.2025 1146 WRIT PETITION NO. 9383 OF 2025 Due Admission 1147 WRIT PETITION NO. 9836 OF 2025 category 1148 WRIT PETITION NO. 9844 OF 2025 1149 WRIT PETITION NO. 9852 OF 2025 1150 WRIT PETITION NO. 9859 OF 2025 1151 WRIT PETITION NO. 13763 OF 2021 1152 WRIT PETITION NO. 7668 OF 2025 1153 CIVIL APPLICATION NO. 2505 OF 2024 IN WP/6839/2023 WITH WRIT PETITION NO. 6839 OF 2023 1154 CIVIL APPLICATION NO. 8389 OF 2025 IN WP/14947/2023 10.10.2025 WITH WRIT PETITION NO. 7348 OF 2023 Due Admission WITH WRIT PETITION NO. 14947 OF 2023 category 1155 CIVIL APPLICATION NO. 8392 OF 2025 IN WPST/5316/2025 1156 CIVIL APPLICATION NO. 8448 OF 2025 IN WP/12805/2019 WITH CIVIL APPLICATION NO. 9396 OF 2021 IN WP/12805/2019 WITH WRIT PETITION NO. 12805 OF 2019 1157 REVIEW APPLICATION (CIVIL) NO. 153 OF 2019 IN WP/4119/2016 1158 PUBLIC INTEREST LITIGATION NO. 89 OF 2011 Page 6 of 7 DPT.04.09.25.odt 1159 WRIT PETITION NO. 7817 OF 2011 1160 LETTER PATENT APPEAL NO. 162 OF 2009 IN WP/132/1997 WITH CIVIL APPLICATION NO. 514 OF 2010 10.10.2025 IN LPA/162/2009 Final Hearing 1161 LETTER PATENT APPEAL NO. 235 OF 2011 Category IN WP/9949/2010 WITH CIVIL APPLICATION NO. 8924 OF 2011 IN LPA/235/2011 1162 LETTER PATENT APPEAL NO. 6 OF 2014 IN WP/769/2009 WITH CIVIL APPLICATION NO. 7208 OF 2025 IN LPA/6/2014

2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.

3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.

4. Subject to the compliance of the above, ad-interim orders, if any passed earlier, would continue, until the next date.

(Y. G. KHOBRAGADE, J.) (MANISH PITALE, J.) habeeb/ Page 7 of 7