Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] Union of India - Subsection Section 44(2)(a) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998 (a)to be disqualified by the Director General of Shipping from examination for which he is a candidate; or