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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Maharaja Ranjit Singh State Technical University Act, 2014

(2)The mode of appointments, terms and conditions of service and the functions of the officers of the University, other than the Chancellor, the Vice- Chancellor and the Registrar, shall be prescribed by regulations in so far as they are not provided herein.