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[Cites 0, Cited by 0] [Section 24C] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24C(vii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(vii)to review the acts of the other authorities of the Vishwa Vidyalaya save where such authorities have acted in accordance with the powers conferred upon them by this Act, the Statutes and the Ordinance;