Section 70(3)(e) in The Goa, Daman and Diu School Education Rules, 1986

[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(3)(e) in The Goa, Daman and Diu School Education Rules, 1986

(e)to keep the building insured in the names of the management and the Government of Goa, Daman and Diu jointly subject to the provisions of sub-rule (H); and,

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State of Goa - Subsection

Section 70(3)(e) in The Goa, Daman and Diu School Education Rules, 1986