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[Cites 0, Cited by 0] [Section 3I] [Entire Act]

State of Goa - Subsection

Section 3I(1) in The Goa Entertainment Tax Act, 1964

(1)Subject to the provisions of this Act and rules made thereunder, there shall be paid by every proprietor and person who is liable to pay tax under this Act, the tax or taxes in accordance with the provisions of this Act.