- Whenever an offence has been committed, which is punishable under the Act and these rules, following things shall be liable to confiscation, namely -(a)Any minor mineral,(b)Any plant and machinery,(c)Any animal, vehicle, vessel or other conveyance used for carrying or excavating or producing or manufacturing any minor mineral.(d)Any land and/or premises or part thereof that may have been used for storing or producing or excavating any minor minerals.
