Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 38(9)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(9)(e) in Consumer Protection Act, 2019

(e)issuing of commissions for the examination of any witness, or document; and