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Rajasthan High Court - Jaipur

Rajni Sharma Daughter Of Late Shri ... vs The State Of Rajasthan on 13 September, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 4387/2021

                                    Rajni Sharma Daughter Of Late Shri Kapoor Chand
                                                                                                     ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Satya Pal Poshwal For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 13/09/2022 Issue fresh notice to the unserved respondents.
(INDERJEET SINGH),J JYOTI /106 (Downloaded on 16/09/2022 at 12:34:43 AM) Powered by TCPDF (www.tcpdf.org)