Rajasthan High Court - Jaipur
Rajni Sharma Daughter Of Late Shri ... vs The State Of Rajasthan on 13 September, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4387/2021
Rajni Sharma Daughter Of Late Shri Kapoor Chand
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Satya Pal Poshwal For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 13/09/2022 Issue fresh notice to the unserved respondents.
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